Rulings and Observations from the Chair
(1952-2008)
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| Preface, contents | INDEX |
| Bills, budget, bulletin, business of the house. | Page 1-34 |
| Calling attention, chair. | Page 35-79 |
| Chief ministers, commission of inquiry, committees | Page 80-93 |
| Debates, delegated legislation | Page 94-194 |
| Governor, half-an-hour discussion, house, leader of the council, leader of the opposition,leave of absence, library of parliament, list of business, ministers, motions, oath taking, ordinance, paper laid on the table, parliamentary propriety, personal explanation, points of order, president, president's address | Page 195-319 |
| Press, prime minister, private member's business, privileges. | Page 320-376 |
| Questions, quorum, reports, resolutions, speaker, special mentions, state legislatures, vote on account . | Page 377-434 |
| Voting, whips, zero hour. | Page 435-519 |




