FORMS FOR NEW MEMBERS

Notice Office Forms

Conference & Protocol Section

Table Office

Notice Office Forms
1.	Application for a General Pass for Personal Staff of Members
I.T. Section (H&S) Forms
1.	NICNET Application Form
CONFERENCE & PROTOCOL SECTION
1.	Application For The Issue of A Diplomatic / Official Passport
2.	FORM FC-2 Application for seeking prior permission of the Central Government to accept foreign hospitality [Section 9 read with section 10(d) and 11(1) of the Foreign Contribution (Regulation) Act, 1976]
TABLE OFFICE
1.	FORM III
2.	Form regarding style of name, Address, choice of language for parliamentary papers
M.S.& A Section Forms
1.	Application for issue of Non-Transferable First Class Railway Pass for the use of Member’s Spouse
2.	Application for intimation of Bank Account number
3.	Nomination Form (FORM – E)
4.	Specimen Signature
5.	Intimation regarding engagement of person by Members of Rajya Sabha for Receiving Office Expense Allowance
6.	Declaration of usual place of residence under Rule 8 of the Members of Parliament (Travelling and Daily Allowances) Rules, 1957.
M A Section Forms
1.	Application form for allotment of accommodation.
2.	Application form for allotment of a servant quarter.
3.	Application form for allotment of a motor garage.
4.	Application for installation of a telephone at Delhi/New Delhi residence of a Member of Parliament under the Housing and Telephone Facilities (Members of Parliament) Rules, 1956 (as amended).
5.	Application for installation of a telephone at the permanent/usual place of residence of a Member of Parliament under the Housing and Telephone Facilities (Members of Parliament) Rules, 1956.
6.	Application for the installation of third telephone connection for internet connectivityÂ purposes at the residence of a Member of Parliament under the Housing Â and Telephone Facilities (Members of Parliament) Rules, 1956.
7.	Application for mobile phone connection for Member of Parliament under the Housing Â and Telephone Facilities (Members of Parliament) Rules, 1956.
8.	Application for second mobile connection for a Member of Parliament under the Housing Â and Telephone Facilities (Members of Parliament) Rules, 1956.
9.	Application for the provision of Broadband internet facilitiesÂ in telephone connection to a Member of Parliament under the Housing Â and Telephone Facilities (Members of Parliament) Rules, 1956.
10.	Proforma for CGHS Card.
	DISTRIBUTION SECTION
1.	Form regarding delivery and choice of language for parliamentary papers

FORMS FOR NEW MEMBERS

Notice Office Forms

I.T. Section (H&S) Forms

CONFERENCE & PROTOCOL SECTION

TABLE OFFICE

M.S.& A Section Forms

M A Section Forms